NOTICE BY A PARTNER TO MAKE AVAILABLE THE ACCOUNT BOOKS OF PARTNERSHIP FIRM FOR INSPECTION
....................................
Advocate
....................................
Date .............................
TO,
1.
2.
Dear Sir,
Deed of Partnership dated .................... between yourselves and A
Under instructions from my client Shri A son of Shri .................... resident of .................... I have to state that in terms of deed of partnership dated ........................ executed between you X, on the ONE PART, Y on the second part and my client Shri A on the third part, you are carrying on the business of .......................... at ...................... in the name and style of M/s. .................................... and you both
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NOTICE BY A PARTNER TO MAKE AVAILABLE THE ACCOUNT BOOKS OF PARTNERSHIP FIRM FOR INSPECTION
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