PUBLIC NOTICE OF ELECTION BY A MINOR NOT TO BECOME A PARTNER



 


PUBLIC NOTICE OF ELECTION BY A MINOR
NOT TO BECOME A PARTNER


PUBLIC NOTICE is hereby given that I, the undersigned, having been admitted to the benefits of the partnership subsisting between A, B, C and D, carrying on the business of ................................ at .......................... under the name and style of M/s. ................................ and having come to know on ................ the day of ................, 2000, of my having been admitted to the benefits of the said partnership, do hereby elect not to become a partner in the said partnership.

Dated the ................ day of ................ 2000

...............................

 

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PUBLIC NOTICE OF ELECTION BY A MINOR
NOT TO BECOME A PARTNER

 

 



 



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