PUBLIC NOTICE OF ELECTION BY A MINOR ON ATTAINING MAJORITY
NOTICE is hereby given that I, the undersigned, ABC having been admitted to the benefits of the partnership subsisting between X Y and Z carrying on the business of .......………......... at ................ under the name and style of M/s. ................ and having now attained majority on ................ do hereby elect to become a partner in the said partnership from the said date. Dated the ................ day of ................
........................
To Download this Draft in (Doc) click here
PUBLIC NOTICE OF ELECTION BY A MINOR ON ATTAINING MAJORITY
|
