NOTICE BY PARTNER TO OTHER PARTNERS
TO DETERMINE PARTNERSHIP
...........................
...........................
Date ....................
TO,
1. ......................................................
2. ......................................................
3. ......................................................
Dear Sir,
I hereby give you notice that I intend to dissolve the partnership as from the ................. heretofore subsisting between the undersigned and you .................. and ................. and ................. carrying on the business of ................. at ................. in the name and style of M/s ..................................
Yours faithfully,
Partner
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NOTICE BY PARTNER TO OTHER PARTNERS
TO DETERMINE PARTNERSHIP
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