NOTICE OF DISHONOUR OF CHEQUE UNDER SECTION 93, NEGOTIABLE INSTRUMENTS ACT,1881
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Date ....................
TO,
...........................
M/S. XYZ
.............……............
..................…….......
Dear Sir,
Please take notice that a cheque No. ......................... dated the ...................... of ................. drawn by you on the ................ Bank for Rs. ........................ payable to ABC, etc. or order, has been dishonoured by the ........................... Bank by non-payment and that you are held responsible therefor.
Yours faithfully,
...........................
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NOTICE OF DISHONOUR OF CHEQUE UNDER SECTION 93, NEGOTIABLE INSTRUMENTS ACT,1881
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