NOTICE OF DISHONOUR OF BILL OF EXCHANGE TO INDORSER



 


NOTICE OF DISHONOUR OF BILL OF EXCHANGE TO INDORSER

ABC
....................................

Date .............................

TO,

XYZ
........................
……..................

Dear Sir,

Please take notice the bill of exchange No. ..................... dated ..................... for Rs. ..................... drawn by .................. etc. on ..................... etc. .................. and payable to ........... etc. or order ..................... days after date and bearing your endorsement has been dishonoured by non-acceptance (or non-payment) and protested (in case of a foreign bill) and that you are held responsible therefor.

Sd/-
Endorsee

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NOTICE OF DISHONOUR OF BILL OF EXCHANGE TO INDORSER

 

 



 



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