NOTICE TO DEBTOR TO PAY DEBT
Registered A.D.
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Advocate
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Date ...................................
TO,
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.......................................…
.........................................
Dear Sir,
Under instructions from Shri ..................... I hereby give you notice to pay the sum of Rs. ........... borrowed by you from the said ................ on ............... on a promissory note dated ............ together with all interest due in respect hereof on the date of payment, failing which, 1 have instructions to file a suit for recovery of the amount due with interest and costs without any further reference to you, which you may please note.
Yours faithfully,
Advocate
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NOTICE TO DEBTOR TO PAY DEBT
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