LICENCE TO USE COPY RIGHT
I, ………..s/o…………r/o……….., the owner of the copyright to …………. award the LICENCE to……….s/o………r/o……………….for using the said…………for the purpose of………….for a period of…………..in lieu of the consideration of……….already paid to me on………….., and I hereby acknowledge the receipt of said amount.
Date……………. Sd/-……….
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LICENCE TO USE COPY RIGHT
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