LICENCE AUTHORIZING THE LICENSEE TO USE THE PART OF LAND OF THE LICENSOR AS WAY TO THE HOUSE OF THE LICENSEE.



 

 

LICENCE AUTHORIZING THE LICENSEE TO USE THE PART OF LAND OF THE LICENSOR AS WAY TO THE HOUSE OF THE LICENSEE.

I,………………..s/o……………… r/o…………… owner of plot No………. situated at ………..………………….……….. hereby grant the measuring ………………. from the extreme West of the aforesaid plot for the purpose of consideration of the said licence having paid me the sum of Rs…….., the receipt whereof I hereby acknowledge.

Dated………… Sd/-…………….

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LICENCE AUTHORIZING THE LICENSEE TO USE THE PART OF LAND OF THE LICENSOR AS WAY TO THE HOUSE OF THE LICENSEE.

 

 



 



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