RENUNCIATION OF GIFT BY DONEE
BE IT KNOWN that I, A son of Shri .......... resident of ................ hereby declare that I have not accepted the benefits, gifts, transfers, conveyances conferred or granted to me under the gift deed dated ......... executed by Shri B ..…………..... son of ..……………..... resident of ........…………………………........
-sd-
A
Place .........................
Date ...........................
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RENUNCIATION OF GIFT BY DONEE
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