REVOCATION OF GIFT BY THE DONEE
LET IT BE KNOWN TO ALL that I …………. S/o ……… R/o …………..refuse to accept and I relinquish the benefits, gift interests and privileges conferred upon me under the gift deed dated ………… Executed by ………. S/o …………… R/o District……………..
Sd/- Donee……………
Date……………
Place……………
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REVOCATION OF GIFT BY THE DONEE
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