DEED OF GIFT OF MOVEABLE PROPERTY
I, Mr ............. residing at ............ do hereby make a gift of the ornaments and jewellery specified in the schedule hereinunder written to my daughter Miss ............ in consideration of natural love and affection on the occasion of her marriage.
SCHEDULE
SIGNED
DONOR
Witnesses.
1.............
2.............
Accepted
DONEE
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DEED OF GIFT OF MOVEABLE PROPERTY
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