GIFT OF A SHOP
THIS DEED OF GIFT IS MADE ON ………….. the day of January ………..between Mr…………..s/o………………r/o………….. (hereinafter to be called as Donee).
WHEREBY THE DONOR who is the absolute owner in possession of the shop no. ……..situated at ………………………. valued at present at Rs. ……………. unto and the use of the aforesaid Donee, his heirs successors and assignee.
IN WITNESS WHEREOF, the Donor hereby signs this deed of gift on …………………. at ………………….
Witnesses:- Sd/- Donor…….
Sd/- Donee……..
1…………….
2……………
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