GIFT OF A PIECE OF LAND
KNOW ALL MEN by their present that I……………………….son of………….r/o ………. (hereinafter called as Donor) do hereby freely and voluntarily and out of love and affection, transfer by way of gift to Mr…………………s/o…………………………..r/o………(hereinafter called Donee) my plot of land numbering ……………situated at ………..… …………………………….., measuring 2.3 Acres in entirety valued at present, at Rs……………….Only. To hold the same unto and the use of the aforesaid the donee is heirs, successors, and assigns absolutely .
IN WITNESS WHEREOF, I, the Donor hereby sign at ………………. this Gift deed on ……………………...
Witnesses:- Sd/- Donor…….
Sd/- Donee……..
1…………….
2……………
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