GIFT OF MONEY TO GRAND SON
LET IT BE KNOWN TO ALL by this Deed of Gift that I, …………….. S/o…………… R/o……………….. do, hereby, out of natural love and affection and also out of my free will and without any force, compulsion or undue influence, transfer an amount of Rs………….. to my grandson Mr……….. X ……… S/o……….. R/o……………. as he requires money for setting up a small scale industry of ………………………..
IN WITNESS WHEREOF, I have signed this deed of gift on …………………….
In presence of
Witnesses: Sd/-Donor……….
1……………..
2………………..
________________________________________________________________
To Download this Draft in (Doc) click here
GIFT OF MONEY TO GRAND SON
|
