FORM ‘E’

Form of notice regarding creation or termination of sub-tenancy

1. No. of the premises and name, if any.

2. Street and municipal ward or division in which the premises are situated.

3. Name of the tenant.

4. Name of the sub-tenant.

5. Details of the portion sub-let.

6. Rent payable by the sub-tenant.

7. Purpose for which sub-let residential or non-residential and if latter, the nature of business, etc., and the number of employees if any, working therein.

8. Date of creation/termination of the sub-tenancy.

9. Any other relevant information.

Place:

Date: ………………………

(Signature of tenant/sub-tenant