Company Form No. 36
Registration No. of Company ………………………………………….No registration fee payable
THE COMPANIES ACT,1956
Receiver's or manager's abstract of receipts and payments
[Pursuant to section 424, read with section 421]
Name of company…………………………………………………… Limited/Private Limited
Name and address of
Manager or Receiver:
Date and description of security containing the powers
under which Receiver or Manager is appointed.
Period covered by the abstract.
From……………………………………………………………..
to……………………………………………………………
Presented by…………………………………………………………………………………………………………………………………………………………….
Abstract
Receipts |
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Payments |
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Brought forward |
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Brought it forward |
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P. |
The receipts and payments must severally be added up at the foot of each sheet and the totals carried forward from one abstract to another without any intermediate balance, so that the gross totals shall represent the total amounts received and paid by the Receiver or Manager since the date of appointment. |
Rs |
p. |
carried forward |
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carried forward |
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Rs |
P. |
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Rs |
P. |
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Signature………………………………………………………
Receiver…………………………………………………..
Manager……………………………………
Dated the ……………………………………………………………day of…………………………………….. 19………………….
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