Company Form No. 34.



 

 


Company Form No. 34

 

THE COMPANIES ACT, 1956

Register of Directors, Managing Director ,Managerand Secretary, etc.

[Pursuant to section 306]

 

Name of Company ………………………………………………………….Limited/Private Limited

 

Present name or names and surname in full

Any former name or names and surname in full

Father's/ Husband's name

Usual residential address

Nationality

Nationality of origin (if different from present nationality)

Business occupation

 

Particulars of directorships or other offices held in any other company

Date of and age

(i) Date of original appointment
(ii) Date of change

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Company Form No. 34



 



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