Company Form No. 21.



 

 


Company Form No. 21

 

Registration No. of Company Nominal Capital Rs.:

THE COMPANES ACT, 1956

Notice of the court’s/Company Law Board’s Order

[Pursuant to section *]

  • Name of the company
  • Name of the Court/Company Law Board with location
  • Date of passing the order
  • Section of the Companies Act under which order passed

An authenticated copy of the order is attached

 

Dated this day of 19

 

 


Signature

 


Name

(In Block Capitals)

 


Designation

  • Indicate the section pursuant to which the order passed ---- 17(1), 79, 81(2), (4) and 94A(2), 102(1), 107(3), 111(5), 141, 155, 186, 391(2), 394(1), 397 and 398.

 

 

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Company Form No. 21



 



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