Company Form No. 1AC.



 

 


Company Form No. 1AC

FORM NO. 1AC

 

No. of the companyAuthorised capital Rs.

Name of the com

pany  

 


THE COMPANIES ACT, 1956

 

Particulars of person(s)/director(s)/charged/specified for the purpose of clause (f)/(g) of section 5

 

[Pursuant to proviso to section 5(g)]

 

Full Name of the person(s)/director(s)

Full residential address

Date of revocation or withdrawal of consent

Provisions of the Companies Act to which the revocation or withdrawal of consent relates

(1)

(2)

(3)

(4)

 

 

 

 

 

 

 

 

 

 

Dated this . day of . 19 Signatur

Name :

Designation :

 

 

 

 

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Company Form No. 1AC



 



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