Company Form No. 1AA .
FORM NO. 1AA
Name of the company
THE COMPANIES ACT, 1956
Particulars of person(s)/director(s)/charged/specified for the purpose of clause (f)/(g) of section 5
[Pursuant to proviso to section 5(g)]
Name : Designation :
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No. of companyAuthorised capital Rs. 
Date this day of 19 Signature :