Company Form No. 18.

Company Form No. 18

Registration No. of the Company Nominal Capital: Rs

THE COMPANIES ACT, 1956

Notice of the situation/change of situation of registered office

[pursuant to section 146]

Name of the company

Notice is hereby given that ----

• (a) the registered office of the company is situated .with effect from
  [date]
• (b) the situation of the registered office of the company of was changed from to with effect form .
  [date]
• Situation of registered office falls under the jurisdiction of
  (name of the police station).*
  Dated this Day of 19
  

Signature

Name

(In Block Capitals)

Designation

*State address of nearest police station with district and tehsil.

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