Company Form No. 16.



 

 


Company Form No. 16

Registration No. of the Company . Nominal Capital: Rs.

THE COMPANIES ACT, 1956

Notice to be given by receiver/manager on ceasing to act as such

[pursuant to section 137(2)]

Name of the company Limited /Private Limited.

Presented by

 


To

The Registrar of Companies

I of Hereby give you notice that I ceased to act as receiver/manager of the Limited on the day of 19

 

 

 


Signature

Receiver/Manager

Dated this Day of 19

 

 

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Company Form No. 16



 



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