Company Form No. 12
Registration No. of Company .
THE CONPANIES ACT, 1956
Chronological index of charges
[pursuant to section 131]
Serial number of the charge in the index |
Date of the registration |
Number of company |
Name of company |
Amount secured by |
Debenture issued |
Date of trust deed relating to debentures |
Other charges etc. |
Party by whom registered |
Names and addresses of persons entitled to the charges or of the trustees for the debenture-holders |
Signature of registrar |
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First issued |
Further issues |
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1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
10 |
11 |
12 |
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1. “Charge” includes ,mortgage, see section 124.
2. “person entitled to the charge” includes mortagagees.
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