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BOND TO KEEP THE PEACE
WHEREAS I (name) ___________ resident of _____________________ (place), have been called upon to enter into a bond to keep the peace for the term of _____________ or until the completion of the inquiry in the matter of ______________, now pending in the Court of __________________, I hereby bind myself not to commit a breach of the peace, or do any act that may probably occasion a breach of the peace during the said term or until the completion of the said inquiry and in case of my making default therein, I hereby bind myself to forfeit to Government the sum of Rs. _________.
Dated this _____ day of ______________, 2000.
Signature
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