SIMPLE BOND FOR MONEY BORROWED
I, KB, s/o Mr. RB, r/o ……………………. have borrowed a sum of Rs. ………………….. (Rupees ………………… only) from Mr. AN, s/o Mr. KK, r/o ………………. on account of price of furniture purchased from him.
I promise to pay the said amount on demand on or before…………….with interest @ 18% per annum from the date of this bond.
In witness whereof, I have signed this bond on this …. day of ……………, 2000, in the presence of the following witnesses.
Witnesses :
1. Name…………………………
Address……………………… Signature of …….
2. Name…………………………
Address……………………… Signature of …….
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SIMPLE BOND FOR MONEY BORROWED
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