AGREEMENT TO REFER DISPUTE TO ONE ARBITRATOR
(SHORT FORM)
THIS AGREEMENT made on the…day of…BETWEEN ………..And…………….
We, the above-mentioned parties refer the following dispute to the adjudication of ……………..…as sole arbitrator.
Dispute…
1. …………….
2. …………….. Dated…
(Sd)…
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AGREEMENT TO REFER DISPUTE TO ONE ARBITRATOR
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