NOTICE OF REVOCATION OF AGREEMENT TO ARBITRATE
To
……………..
……………..
……………
Please take notice that I, the undersigned, have this…….day of…….revoked, annulled and cancelled the appointment of an authority to arbitrate of Shri…………..and Shri…………..hereto before appointed arbitrators to decide the matters in difference between us pursuant to an agreement dated…………….
Dated……………….
(Sd.)………………
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NOTICE OF REVOCATION OF AGREEMENT TO ARBITRATE
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