FORM FOR MEMORANDUM OF SETTLEMENT OF INDUSTRIAL DISPUTE BETWEEN EMPLOYER AND EMPLOYEES



 


FORM FOR MEMORANDUM OF SETTLEMENT OF INDUSTRIAL DISPUTE BETWEEN EMPLOYER AND EMPLOYEES

FORM FOR MEMORANDUM OF SETTLEMENT

Names of Parties
Representing employer(s):
Representing workmen:

Short Recital of the Case
Terms of settlement

Signature of the parties
…………….................
....................................

Witness:

(1)

(2)

Conciliation Officer
Signature of ……………….

Board of Conciliation

Copy to:
(1) Assistant Labour Commissioner (Central) .................................. [Here enter the office address of the Assistant Labour Commissioner (Central) in the local area concerned].
(2) Regional Labour Commissioner (Central) ...................................
(3) Chief Labour Commissioner (Central), New Delhi.
(4) The Secretary to the Government of India, Ministry of Labour, New Delhi.

Conciliation Officer
In case of settlements effected by ………………..

Board of Conciliation

In case where settlements are arrived at between the employer and his workmen
otherwise than in the course of conciliation proceeding.


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FORM FOR MEMORANDUM OF SETTLEMENT OF INDUSTRIAL DISPUTE BETWEEN EMPLOYER AND EMPLOYEES




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