Form ST-6
FORM OF APPEAL TO APPELLATE TRIBUNAL UNDER SECTION 86 OF THE FINANCE ACT, 1994 (32 OF 1994) IN THE CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL Appeal No. ………….. of ……….. More...
Form ST-5
FORM OF APPEAL TO APPELLATE TRIBUNAL UNDER SECTION 86 OF THE FINANCE ACT, 1994 (32 OF 1994) IN THE CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL Appeal No. ………….. of ……….. More...
Form ST-4
FORM OF APPEAL TO COLLECTOR OF CENTRAL EXCISE (APPEALS) UNDER SECTION 85 OF THE FINANCE ACT, 1994 (32 OF 1994) 1. No. ……. of ……. 19 2. Name and address of the appellant 3. Designation and More...
Form ST-3A
MEMORANDUM FOR PROVISIONAL DEPOSIT UNDER RULE 6 OF THE SERVICE TAX RULES, 1994 For the month of 19 S. No. Provisional value of taxable service in terms of section 67 of the Act Provisional amount of service tax@ More...
Form ST-3
RETURN OF SERVICE TAX CREDITED TO THE GOVERNMENT OF INDIA FOR THE QUARTER ENDING …… 19….. COLLECTORATE 1. Name of the assessee 2. Category of service 3. Central Excise Registration No. S. No. Month More...
Form ST-2
CERTIFICATE OF REGISTRATION UNDER SECTION 69 OF THE FINANCE ACT, 1994 (32 OF 1994) 1. Shri/Ms. (Name with complete address of premises) having undertaken to comply with the conditions prescribed in the Service Tax More...
Form ST-1
APPLICATION FOR REGISTRATION UNDER SECTION 69 OF THE FINANCE ACT, 1994 (32 OF 1994) 1. Name of the assessee 2. Address of the assessee 3. Address of the premises to be registered 4. Category of the service 5. Fax/Telex More...
Will by a Hindu in Favour of Family
This is the Last Will of mine, AB, etc., a Hindu, made this the …………… day of ………….……., 2000, voluntarily and while in sound state of mind. WHEREAS I am now 70 years old and have been keeping More...
Revocation of Will
I, AB etc., hereby revoke all my wills and codicils and particularly the will made by one on _________ in the presence of ______ and ________ as attesting witnesses thereof. I declare it to be my intention to die More...





