Laws - Water (Prevention and Control of Pollution) Act

7. VACATION OF SEATS BY MEMBERS.

If a member of a Board becomes subject to any of the disqualifications specified in section 6, his seat shall become vacant.

The (Prevention and Control of Pollution) Act, 1974| Laws India




Legal Drafts & Forms \| Laws in India-Bare Acts \| Legal News \| NRI Section \| How to \|Legal Links \| Law Colleges \| On the Lighter side \| Sample Questions (Legal FAQ) \| Get Legal Opinion \| Feedback \| Terms of use \| Disclaimer \| Home


Copyright© Vakilno1.com 2000 All rights reserved

The (Prevention and Control of Pollution) Act, 1974 Bare Act