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The (Prevention and Control of Pollution) Act, 1974 Bare Act |
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The (Prevention and Control of Pollution) Act, 1974 Bare Act |
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PROTECTION OF ACTION TAKEN IN GOOD FAITH. No suit or other legal proceedings shall lie against the Government or any officer of Government or any member or officer of a Board in respect of anything which is in good faith done or intended to be done in pursuance of this Act or the rules made there under. |
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