The (Prevention and Control of Pollution) Act, 1974 Bare Act

55. LOCAL AUTHORITIES TO ASSIST.

All local authorities shall render such help and assistance and furnish such information to the Board as it may require for the discharge of its functions, and shall make available to the Board for inspection and examination such records, maps, plans and other documents as may be necessary for the discharge of its functions.

The (Prevention and Control of Pollution) Act, 1974| Laws India

 
 
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