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The (Prevention and Control of Pollution) Act, 1974 Bare Act |
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The (Prevention and Control of Pollution) Act, 1974 Bare Act |
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PENALTY FOR CONTRAVENTION OF SECTION 25 OR SECTION 26. Whoever contravenes the provisions of section 25 or section 26 shall be punishable with imprisonment for a term which shall not be less than one year and six months but which may extend to six years and with fine. |
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