The (Prevention and Control of Pollution) Act, 1974 Bare Act

38. BUDGET.

The Central Board or, as the case may be, the State Board shall during each financial year, prepare, in such form and at such as may be prescribed, a budget in respect of the financial year next ensuing showing the estimated receipt and expenditure, and copies thereof shall be forwarded to the Central Government or, as the case may be, the State Government.

The (Prevention and Control of Pollution) Act, 1974| Laws India

 
 
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