Laws - The Trade Unions Act

14. Certain Acts not to apply to registered Trade Unions - The following Act, namely -

(a) The Societies Registration At, 1863.

(b) The co-operative Societies Act, 1912.
And

(c) [(Note: See now the Companies Act, 1957 (1 of 1956), vide Act (42 of 1960) The Companies Act, 1956 (1 of 1956)]

shall not apply to any registered Trade Union, had the registration of any such Trade Union under any such Act shall be void.