The
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act,1974
(Act no.52 of 1974)
CONTENTS
Sections
Particulars
Preamble
1
Short title, extent and commencement
2
Definitions
3
Power to make orders detaining certain persons
4
Execution of detention orders
5
Power to regulate place and conditions of detention
5A
Grounds of detention sever able
6
Detention order not to be invalid or inoperative on certain grounds
7
Power in relation to absconding persons
8
Advisory Board
9
Cases in which and circumstances under which persons may be detained for period longer than three months without obtaining the opinion of Advisory Board
10
Maximum period of detention
10A
Extension of period of detention
11
Revocation of detention orders
12
Temporary release of persons detained
12A
Special Provisions for dealing with emergency
13
Protection of action taken in good faith
14
Repeal
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