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SEBI Act, 1992 Bare Act |
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SEBI Act, 1992 Bare Act |
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SCHEDULE
[See section 33] AMENDMENT OF CERTAIN ENACTMENTS I AMENDMENTS TO THE CAPITAL ISSUES (CONTROL) ACT, 1947 [ACT NO. 29 OF 1947] In section 10, for "to that Government" substitute "to that Government or the Securities and Exchange Board of India". |
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