Laws - Sale Promotion Employees (Conditions of Service) Act, 1976

CONTENTS
Sections	Particulars
	Preamble

1	Short title, Extent, Commencement and Application
2	Definitions
3	Power of Central Government to declare certain Industries to be notified Industeries
4	Leave
5	Issue of Appointment Letter
6	Application of certain Acts to sales promotion employees
7	Maintenance of Registers
8	Inspectors
9	Penalty
10	Offences by Companies
11	Cognizance of Offences
11A	Effect of Laws and Agreements Inconsistent with this Act
12	Power to make rules