Section

Description of offence

7

Public servant taking gratification other than legal remuneration in respect of an official act.

8

Taking gratification in order, by corrupt or illegal means. to influence public servant.

9

Taking gratification for exercise of personal influence, with public servant.

10

Abetment by public servant of offences defined in section 8 or section 9 of the Prevention of Corruption Act, 1988.