Section

Description of offence

15

Contravention in relation to poppy straw.

18

Contravention in relation to opium poppy and opium.

20

Contravention in relation to cannabis plant and cannabis.

22

Contravention in relation to psychotropic substances.

23

Illegal import into India, export from India or transshipment of narcotic drugs and psychotropic substances.

24

External dealings in narcotic drugs and psychotropic substances in contravention of section 12 of the Narcotic Drugs and Psychotropic Substances Act, 1985.

25A

Contravention of orders made under section 9A of the Narcotic Drugs and Psychotropic Substances Act, 1985.

27A

Financing illicit traffic and harboring offenders.

29

Abetment and criminal conspiracy.