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Part II
Offences under the Immoral Traffic (Prevention)
Act, 1956
Section
|
Description of
offence |
5 |
Procuring, inducing
or taking person for the sake of prostitution. |
6 |
Detaining a person
in premises where prostitution is carried on. |
8 |
Seducing or
soliciting for purpose of prostitution. |
9 |
Seduction of a
person in custody. |
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