Introduction

No. G.S.R. 2367, dated the 21st August, 1975
(Note: Published in the Gazette of India, Pt. II, Sec.3 (I) dated 30th August,1975 p.2580) - In exercise of the powers conferred by Sec.38 of the Payment of Bonus Act,1965 (XXI of 1965), and in super session of the Payment of Bonus Rules, 1965, the Central Government hereby makes the following rules namely

(See Rules 1 to 5)