PREAMBLE [IX OF 1932] (IN ITS APPLICATION TO THE STATE OF MAHARASHTRA) (Received the assent of the Governor-General on 8th April, 1932) AMENDED BY MAH. 29 OF 1984 (1-1-1985) 1 AN ACT TO DEFINE AND AMEND THE LAW RELATING TO PARTNERSHIP. WHEREAS it is expedient to define and amend the law relating to partnership; It is hereby enacted as follows :