Bare Act - The NSDL Byelaws

The NSDL Byelaws, 1996

CONTENTS
Sections	Particulars
1	Short title and commencement
2	Definitions.
3	Board of directors.
4	Executive Committee.
5	Business Rules.
6	Participants.
7	Safe Guards.
8	Securities.
9	Accounts.
10	Reconciliation.
11	Disciplinary Action.
12	Appeals.
13	Conciliation.
14	Arbitration.

Annexure
	AGREEMENT BETWEEN THE DEPOSITORY PARTICIPANT AND THE NATIONAL SECURITIES DEPOSITORY LIMITED
	AGREEMENT BETWEEN THE DEPOSITORY PARTICIPANT AND THE PERSON SEEKING TO OPEN AN ACCOUNT WITH THE DEPOSITORY PARTICIPANT.
	AGREEMENT BETWEEN THE DEPOSITORY PARTICIPANT AND THE PERSON SEEKING TO OPEN AN ACCOUNT WITH THE DEPOSITORY PARTICIPANT.
	TRIPARTITE AGREEMENT BETWEEN THE ISSUER, REGISTRAR & NATIONAL SECURITIES DEPOSITORY LIMITED.