Laws- Negotiable Instruments Act

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Law - Negotiable Instruments Act, 1881

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Preamble

(26 of 1881)

(9th December, 1881)

An Act to define and Law relating to Promissory Notes, Bills of Exchange and cheques.

WHEREAS it is expedient to define and amend the law relating to promissory notes, bills of exchange and cheques.

It is hereby enacted as follows:-