| 85A. Drafts drawn by one branch of a bank on another payable to order 1[85A. Drafts drawn by one branch of a bank on another payable to order Where any draft, that is an order to pay money, drawn by one office of a bank upon another office of the same bank for a sum of money payable to order on demand, purports to be endorsed by or behalf of the payee, the bank is discharged by payment in due course.]1. Inserted by Act 25 of 1930, sec. 2. |
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