Law - Negotiable Instruments Act, 1881
 
 

 

70.- Presentment where no exclusive place specified.-A promissory note or bill of exchange, not made payable as mentioned in section 68 and 69, must be presented for payment at the place of business (if any), or at the usual residence, of the maker, drawee or acceptor thereof, as the case may be.

 

Negotiable Instruments Act Index | Laws India


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