Dishonour of Cheques Judgements CD on Negotiable Instruments Act, Section 138 - Cheque Bouncing, Cheque Dishonour - Decisions of Supreme Court of India and All High Courts - Fully Updated Click here for details
2. Repeal of
enactments. [Rep. By the Amending Act, 1891 ( 12 of 1891), sec. 2 and Sch.
I, Pt. I. ]
