Laws - The Muslim Women (Protection of Rights on Divorce) Act, 1986

The Muslim Women (Protection of Rights on Divorce) Act, 1986

(Act no. 25 of 1986)

CONTENTS
Sections	Particulars
	Preamble

1	Short title and Extent
2	Definitions
3	Mahr or other properties of Muslim women to be given to her at the time of divorce
4	Order for payment of maintenance
5	Opinion to be governed by the provisions of Section 125 to 128 of Act 2 of 1974
6	Power to make rules
7	Transitional provisions